Section 8 in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002
8. Construction of State Building and other Construction.
- Workers Advisory Committee - The State Building and other Construction Workers' Advisory Committee (hereinafter referred to as the State Advisory Committee) shall consist of-(a)A chairperson to be appointed by the State Government.(b)Two members of the State Legislature - Members.(c)A member to be nominated by the Central Government.(d)Labour Commissioner, Orissa - Member, Ex-Officio.(e)Two persons to be nominated by the State Government representing the building workers- one shall be woman - Members;(f)Two persons to be nominated by the State Government representing the employers connected with the building and other construction work - Members;(g)Three persons to be nominated by the State Government representing one each from Association of Architects, Engineers, Accident Insurance Institution - Members.
