Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(1) in The West Bengal Valuation Board Act, 1978

(1)The Board shall consist of a Chairman and [four] [Word 'eight' first Substituted for the word 'two' by W. B. Act 32 of 1989, then the word within third brackets Substituted for the 'eight' by W. B. Act 7 of 1994.] other members to be appointed by the State Government.