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Bombay High Court

Ranganath S/O Gangadhar Ghate vs Shri. V. Ginraj on 27 March, 2024

Author: Mangesh S. Patil

Bench: Mangesh S. Patil

                                                               963 to 1062.odt

            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       BENCH AT AURANGABAD




                       CORAM              : MANGESH S. PATIL &
                                            SHAILESH P. BRAHME, JJ.
                       DATE               : 27.03.2024


PER COURT :

Due to paucity of time, the following matters are adjourned to the dates mentioned against them.

2. Interim relief/ undertaking/ statement, if any, in these matters to continue till the next date, except where the interim relief is in the form of exemption from appearing before the trial court.

Matters Date 963 CONT. PETITION NO. 403 OF 2017 IN PIL/36/2013 964 CRIMINAL APPLICATION NO. 841 OF 2019 WITH CRIMINAL APPLICATION NO. 962 OF 2019 ... 18.06.2024 965 CRIMINAL APPLICATION NO. 2316 OF 2019 966 CRIMINAL APPLICATION NO. 1200 OF 2020 967 CRIMINAL APPLICATION NO. 1371 OF 2020WITH CRIMINAL APPLICATION NO. 3235 OF 2021 968 CRIMINAL APPLICATION NO. 941 OF 2021 969 CRIMINAL APPLICATION NO. 3002 OF 2021 970 CRIMINAL APPLICATION NO. 18 OF 2022 WITH ... 19.06.2024 CRIMINAL APPLICATION NO. 17 OF 2022 972 CRIMINAL APPLICATION NO. 1163 OF 2022 973 CRIMINAL APPLICATION NO. 1327 OF 2022 974 CRIMINAL APPLICATION NO. 1353 OF 2022 975 CRIMINAL APPLICATION NO. 1452 OF 2022 976 CRIMINAL APPLICATION NO. 1544 OF 2022 977 CRIMINAL APPLICATION NO. 1777 OF 2022 ... 20.06.2024 978 CRIMINAL APPLICATION NO. 2490 OF 2022WITH CRIMINAL APPLICATION NO. 3287 OF 2022 979 CRIMINAL APPLICATION NO. 2564 OF 2022 980 CRIMINAL APPLICATION NO. 2570 OF 2022 982 CRIMINAL APPLICATION NO. 2956 OF 2022 ... 21.06.2024 983 CRIMINAL APPLICATION NO. 3059 OF 2022WITH CRIMINAL APPLICATION NO. 3243 OF 2022 984 CRIMINAL APPLICATION NO. 3065 OF 2022 1/3 963 to 1062.odt 985 CRIMINAL APPLICATION NO. 3107 OF 2022 986 CRIMINAL APPLICATION NO. 3460 OF 2022 987 CRIMINAL APPLICATION NO. 3494 OF 2022 ... 24.06.2024 988 CRIMINAL APPLICATION NO. 3878 OF 2022 989 CRIMINAL APPLICATION NO. 3885 OF 2022 990 CRIMINAL APPLICATION NO. 3982 OF 2022 WITH CRIMINAL APPLICATION NO. 2294 OF 2022 991 CRIMINAL APPLICATION NO. 4117 OF 2022 ... 25.06.2024 992 CRIMINAL APPLICATION NO. 4122 OF 2022 993 CRIMINAL APPLICATION NO. 4359 OF 2022 994 CRIMINAL APPLICATION NO. 4360 OF 2022 995 CRIMINAL APPLICATION NO. 314 OF 2023 996 CRIMINAL APPLICATION NO. 730 OF 2023 997 CRIMINAL APPLICATION NO. 733 OF 2023 ...26.06.2024 999 CRIMINAL APPLICATION NO. 750 OF 2023 1000 CRIMINAL APPLICATION NO. 849 OF 2023 1001 CRIMINAL APPLICATION NO. 932 OF 2023 1002 CRIMINAL APPLICATION NO. 1050 OF 2023 1003 CRIMINAL APPLICATION NO. 1068 OF 2023 ... 27.06.2024 1004 CRIMINAL APPLICATION NO. 1192 OF 2023 1005 CRIMINAL APPLICATION NO. 1225 OF 2023 1006 CRIMINAL APPLICATION NO. 1332 OF 2023 1007 CRIMINAL APPLICATION NO. 1513 OF 2023 1008 CRIMINAL APPLICATION NO. 1739 OF 2023 ... 28.06.2024 1009 CRIMINAL APPLICATION NO. 2530 OF 2023 1010 CRIMINAL APPLICATION NO. 2588 OF 2023 1011 CRIMINAL APPLICATION NO. 2864 OF 2023 1012 CRIMINAL APPLICATION NO. 3410 OF 2023 1013 CRIMINAL APPLICATION NO. 4133 OF 2023 ... 01.07.2024 1014 CRIMINAL APPLICATION NO. 4293 OF 2023 1015 CRIMINAL APPLICATION NO. 4321 OF 2023 1016 CRIMINAL APPLICATION NO. 272 OF 2024 1017 CRIMINAL APPLICATION NO. 432 OF 2024 1018 CRIMINAL APPLICATION NO. 505 OF 2024 ... 02.07.2024 1019 CRIMINAL APPLICATION NO. 548 OF 2024 1020 CRIMINAL APPLICATION NO. 587 OF 2024 1021 CRIMINAL WRIT PETITION NO. 1713 OF 2019 WITH CRIMINAL APPLICATION NO. 3433 OF 2023 IN WP/1713/2019 1022 CRIMINAL WRIT PETITION NO. 351 OF 2021 ... 03.07.2024 1023 CRIMINAL WRIT PETITION NO. 85 OF 2022 1024 CRIMINAL WRIT PETITION NO. 724 OF 2023 WITH CRIMINAL APPLICATION NO. 573 OF 2024 IN WP/724/2023 1025 CRIMINAL WRIT PETITION NO. 743 OF 2023 2/3 963 to 1062.odt 1026 CRIMINAL WRIT PETITION NO. 804 OF 2023 1027 CRIMINAL WRIT PETITION NO. 843 OF 2023 1028 CRIMINAL WRIT PETITION NO. 1486 OF 2023 ... 04.07.2024 1029 CRIMINAL WRIT PETITION NO. 1638 OF 2023 1030 CRIMINAL WRIT PETITION NO. 1916 OF 2023 1031 CRIMINAL WRIT PETITION NO. 165 OF 2024 1032 CRIMINAL WRIT PETITION NO. 357 OF 2024 1033 CONT.PETITION NO. 670 OF 2019 IN WP/6609/ 2015 ... 08.07.2024 1034 CONT. PETITION NO. 140 OF 2020 IN PIL/73/2019 1035 CONT. PETITION NO. 196 OF 2020 IN WP/9533/2014 1036 CONT. PETITION NO. 70 OF 2022 IN WP/3225/2020 1037 CONT. PETITION NO. 620 OF 2022 IN WP/1582/2021 1038 CONT. PETITION NO. 123 OF 2023 ... 09.07.2024 1039 CONT. PETITION NO. 442 OF 2023 IN WP/2809/2022 1040 CONT. PETITION NO. 447 OF 2023 IN CP/386/2022 1041 CONT. PETITION NO. 606 OF 2023 IN WP/8124/2022 1042 CONT. PETITION NO. 762 OF 2023 IN WP/2201/2022 1044 CONT. PETITION NO. 833 OF 2023 IN WP/3242/2019 ...10.07.2024 1045 CONT. PETITION NO. 843 OF 2023 IN CP/135/2021 1046 CONT. PETITION NO. 851 OF 2023 IN WP/4126/2023 1047 CONT. PETITION NO. 858 OF 2023 IN WP/1309/2023 1048 CONT. PETITION NO. 875 OF 2023IN WP/11662/2018 1049 CONT. PETITION NO. 881 OF 2023 IN WP/9102/2014 ... 11.07.2024 1050 CONT. PETITION NO. 894 OF 2023 IN WP/6626/2022 1051 CONT. PETITION NO. 934 OF 2023 IN WP/1834/2023 1053 CONT. PETITION NO.1003 OF 2023 IN WP/14779/2019 1054 CONT. PETITION NO. 65 OF 2024 1055 CONT. PETITION NO. 91 OF 2024 IN WP/10538/2023 ... 12.07.2024 1056 CONT. PETITION NO. 114 OF 2024 IN WP/9147/2019 1057 CONT. PETITION NO. 117 OF 2024 IN WP/9823/2022 1058 CONT. PETITION NO. 121 OF 2024 IN CP/493/2022 1059 CONT. PETITION NO. 122 OF 2024 IN WP/3243/2019 1060 CONT. PETITION NO. 123 OF 2024 IN WP/4242/2022 ... 15.07.2024 1061 CONT. PETITION NO. 167 OF 2024 IN WP/5843/2023 1062 REVIEW APPLICATION (CIVIL) NO. 13 OF 2024 IN WP/7604/2018 ( SHAILESH P. BRAHME, J.) (MANGESH S. PATIL, J.) mkd/-

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