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State of Jharkhand - Section

Section 903 in Bihar Education Code, 1961

903. Verification of deposits.

- The head of every educational institutions which deposits money into the treasury should send to the treasury officer at the end of each month a statement showing the sums deposited into the treasury during that month. The treasury officer will check and return the statement.(A. G.'s letter no. T. M. 426-4337, dated the 1st April, 1926.)