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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Punjab - Subsection

Section 39(2)(a) in The Punjab Ancient and Historical Monuments and Archaeological Sites and Remains Rules, 1965

(a)bring into or use within the precincts of such monument a camera stand, stool, chair, table, large drawing-board, easel or any such appliance, or