Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 10 in Cess Act, 1880 10. Application of proceeds of public works cess. - The proceeds of the public works cess [and all interest paid thereon] shall be paid into the public treasury. [* * * *]
