Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2895] [Entire Act] Union of India - Section Section 9 in The Wild Life (Protection) Act, 1972 9. Prohibition of hunting. - No person shall hunt any wild animal specified in [Schedules I and II] except as provided under section 11 and section 12.
