Supreme Court - Daily Orders
Dr. Vaibhav Yawalkar vs Union Of India on 18 January, 2022
Bench: L. Nageswara Rao, B.R. Gavai
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (C) NO. /2022
(DIARY NO. 27103/2021)
IN
SPECIAL LEAVE PETITION (C) NO. 14856/2021
(@ SLP (C) NOS.14856-14872/2021)
DR. VAIBHAV YAWALKAR & ORS. PETITIONER(S)
VERSUS
UNION OF INDIA & ORS. RESPONDENT(S)
O R D E R
Delay condoned.
We have gone through the Review Petition and the connected papers filed therewith. In our opinion, no case for review of order is made out. The review petition is dismissed.
Pending application(s), if any, shall stand disposed of.
....................J ( L.NAGESWARA RAO ) ....................J ( B.R. GAVAI ) Signature Not Verified NEW DELHI;
Digitally signed by Charanjeet kaur Date: 2022.01.2418th JANUARY, 2022.
16:57:10 IST Reason:
ITEM NO.1002 SECTION IV-C S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS REVIEW PETITION (CIVIL) Diary No(s). 27103/2021 in SLP(C) No. 14856/2021 (@ SLP (C) NOS.14856-14872/2021) DR. VAIBHAV YAWALKAR & ORS. Petitioner(s) VERSUS UNION OF INDIA & ORS. Respondent(s) ( IA No. 163893/2021 - CONDONATION OF DELAY IN FILING REVIEW PETITION) Date : 18-01-2022 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO HON'BLE MR. JUSTICE B.R. GAVAI By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
The Review Petition is dismissed in terms of the Signed Order. Pending application(s), if any, shall stand disposed of.
(Geeta Ahuja) (Anand Prakash) Court Master Court Master (Signed Order is placed on the file)