Section 10(1)(a) in The Orissa Grama Panchayats Act, 1964

[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

(a)a member to be elected by the persons referred to in Sub-section (1) of Section 4 from amongst themselves who shall be the Sarpanch; and

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