Jharkhand High Court
Howrah Machinery Works vs State Of Jharkhand & Ors on 21 April, 2011
Author: R.K.Merathia
Bench: R.K.Merathia
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P. (C) No. 5908 of 2009
Howrah Machinery Works............... Petitioner
Versus
The State of Jharkhand & Ors .............. Respondents.
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Coram: Hon'ble Mr. Justice R.K.Merathia
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For the Petitioner : Mr. A.K.Das, Advocate
For the Respondents : Mr. Mr. JC to A.G.
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2/21.04.2011Mr. A.K.Das, learned counsel appearing for the petitioner seeks permission to withdraw this writ petition saying that it has become infructuous.
The other side has got no objection. Accordingly, this writ petition is dismissed as withdrawn.
(R.K.Merathia, J) Mukund/