Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Jharkhand High Court

Howrah Machinery Works vs State Of Jharkhand & Ors on 21 April, 2011

Author: R.K.Merathia

Bench: R.K.Merathia

          IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                 W.P. (C) No. 5908  of 2009
        Howrah Machinery Works...............                                   Petitioner
                                          Versus
        The State of Jharkhand & Ors   ..............                       Respondents.
                                    ......
        Coram: Hon'ble Mr. Justice R.K.Merathia
                                          ......
        For the Petitioner                 : Mr. A.K.Das, Advocate
        For the Respondents                :  Mr. Mr. JC to A.G.
                                          ......

2/21.04.2011

Mr. A.K.Das, learned counsel appearing for the petitioner seeks  permission   to   withdraw   this   writ   petition   saying   that   it   has   become  infructuous.

The other side has got no objection. Accordingly, this writ petition is dismissed as withdrawn.

           (R.K.Merathia, J) Mukund/­