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[Cites 0, Cited by 1] [Section 14] [Entire Act]

State of Haryana - Subsection

Section 14(1) in The Punjab Scheduled Roads and Controlled, Areas Restriction of Unregulated Development Act, 1963

(1)The Director or any person authorised by the Director by general or special order in this behalf may either before or after the institution of the proceedings compound any offence made punishable by or under this Act.