Section 13(1)(viii) in National Savings Recurring Deposit Scheme, 2019

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Union of India - Subsection

Section 13(1)(viii) in National Savings Recurring Deposit Scheme, 2019

(viii)if a loan under paragraph 14 has been availed from the account after the expiry of twenty-four months from the date of opening of the account, any outstanding amount of such loan and the interest due thereon under paragraph 14 shall be recovered from the amount payable under this paragraph.

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Union of India - Subsection

Section 13(1)(viii) in National Savings Recurring Deposit Scheme, 2019