Section 6 in Andhra Pradesh Red Sanders Wood Possession Rules, 1989
6.
On the licence so granted under Rule 4 the Owner or the stockist shall not at any one time possess over and above one metric tonne of rend sanders wood in any form or shape obtained from patta lands or otherwise except with the written permission of the Divisional Forest Officer concerned. Licence once granted under Rule 4 shall not be transferable and no person shall hold power of attorney on behalf of licensee.
