Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 31 in River Boards Rules, 1958 31. Creation and abolition of posts.- The Board may create and abolish(a)posts carrying a maximum salary not exceeding Rs. 500 a month ; and(b)all other posts with the previous sanction of the Central Government.
