Andhra Pradesh High Court - Amravati
Dr Ysr Aarogyasri Health Care Trust vs A Siva Kumari on 16 July, 2024
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: W.A.No.511 of 2024
PROCEEDING SHEET
Sl.
ORDER
No DATE
02. 16.07.2024 GN, J & KM, J List this matter on 07.08.2024.
_________ GN, J _________ KM, J AMD