Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 15 in Punjab Open Air Jails Rules, 1978 15. Additional clothing. - Each inmate shall be provided with two vests with sleeves and one small pugree of two metres in length, after every six months in addition to the clothing otherwise admissible to him.
