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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(13) in Telangana Irrigation Utilisation and Command Area Development Act, 1984

(13)"financing agency" means any commercial bank or any co-operative society, including a co-operative agricultural development bank, the main object of which is to lend money, or any regional rural bank established under Central Act 21 of 1976. the Regional Rural Banks Act, 1976 and includes any other agency selected for providing credit facility for comprehensive command area development;