Section 90(12)(ii) in The Tripura Co-operative Societies Rules, 1976

[Cites 0, Cited by 0] [Section 90(12)] [Section 90] [Entire Act]

(ii)An appeal against the order of the Liquidator under Clauses (a), (b), (j), (l), (m) and (n) of Section 108 shall lie to the Registrar.

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