Punjab-Haryana High Court
State Of Punjab Thru Its Secretary vs Pritam Bhagat And Others on 23 August, 2017
Author: Rajiv Narain Raina
Bench: Rajiv Narain Raina
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP No. 22328 of 2011
Date of decision: 23.08.2017
The State of Punjab and others
.......Petitioner (s)
Versus
Pritam Bhagat and others
......Respondent(s)
CORAM: HON'BLE MR. JUSTICE RAJIV NARAIN RAINA
Present: Mr. Ajaib Singh, AAG, Punjab
for the petitioner (s).
Mr. Madan Mohan, Adocate
for respondent-workman
(in CWP No. 17819 of 2010).
Mr. Tarun Singla, Advocate
for respondent-workman.
(in CWP Nos. 13204, 13210, 13215 & 13222 of 2014).
Mr. P.K. Bansal, Advocate
for respondent No.1 in CWP No. 13171 of 2013).
Mr. G.P. Vashisht, Advocate, for respondents
No. 1,3 to 11, 13 to 22, 24 to 26, 30 to 32, 34, 36, 38, 41 to 48,
51,53 to 55, 57, 58, 60 to 62, 64, 65, 69 to 72, 77, 78, 80, 81, 83,
85, 86, 88, 91, 92, 94 to 96, 100, 101, 104 to 106, 109, 112,
113, 117 to 120, 122, 123, 126, 128 to 130, 132, 133, 135, 136,
139, 140, 142, 143, 145 to 151, 153, 156 to 159, 161, 164, 166,
168, 170, 172, 174 to 176, 179, 181 to 186, 188, 189, 191, 192,
195 (in CWP No. 1780 of 2014),
No. 1, 3, 5, 7, 9 10, 12, 15 to 17, 19, 21, 22 (in CWP No.
3363 of 2014).
*****
RAJIV NARAIN RAINA,J.
For order see CWP No. 4088 of 2015 titled 'Municipal Corporation, Patiala through its Commissioner Vs. Presiding Officer, Labour 1 of 2 ::: Downloaded on - 01-09-2017 04:27:10 ::: CWP No. 22328 of 2011 -2- Court, Patiala'.
23.08.2017 [RAJIV NARAIN RAINA]
Nisha-I JUDGE
Whether speaking/reasoned:- Yes
Whether reportable:- No
2 of 2
::: Downloaded on - 01-09-2017 04:27:11 :::