Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7J] [Entire Act] State of Madhya Pradesh - Subsection Section 7J(3) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 (3)The Gram Kosh shall be kept and maintained in such manner and in such form as may be prescribed.
