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State of Odisha - Section

Section 117 in The Orissa Development Authorities Act, 1982

117. Exemption from Stamp Duty under Indian Stamp Act, 1899.

- Notwithstanding anything contained in the Indian Stamp Act, 1899 (Act No. 2 of 1899) no duty shall be imposed on any deed of transfer of immovable property either by or in favour of the Authority.