Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 15 in Bihar Forest Contract Rules 15. Forest produce to be removed by day light. - Except with the special permission of the Divisional Forest Officer, a forest contractor shall not remove any forest produce from and do any operation in the contract area after sunset or before sunrise.
