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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of West Bengal - Subsection

Section 36(1)(b) in The Bengal Money-Lenders Act, 1940

(b)[ reopen any account already taken between the parties, purporting to close any previous dealings and to create new obligations;] [Clause (b) Substituted by W.B. Act 21 of 1965, which was earlier as under:- '(b) notwithstanding any agreement, purporting to close previous dealings and to create new obligations, reopen any account already taken between the parties:'.]