Supreme Court - Daily Orders
Commissioner Of Central Excise And ... vs M/S Gujrat Ambuja Exports Ltd. Through ... on 10 February, 2014
ITEM NO.13 COURT NO.14 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL D.NO(s). 34792 OF 2013
CCE AHMEDABAD Appellant (s)
VERSUS
M/S GUJRAT AMBUJA Respondent(s)
(With appln(s) for c/delay in re-filing appeal, condonation of delay in
filing appeal. and office report)
Date: 10/02/2014 This Petition was called on for hearing today.
CORAM : HON’BLE MRS. JUSTICE RANJANA PRAKASH DESAI
HON’BLE MR. JUSTICE MADAN B. LOKUR
For Petitioner(s) Mr. S.K. Bhagaria, ASG,
Mr. Anshuman Sinha, Adv.
Mr. Aljo K. Joseph, Adv.
Mr. Vijay Kumar Pandey, Adv.
Mr. B. Krishna Prasad,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
Admitted.
Tag with CA No.9808-9812 of 2011.
[Gulshan Kumar Arora] [Indu Pokhriyal] Court Master Court Master