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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Chattisgarh - Subsection

Section 77(9) in The Chhattisgarh Co-Operative Societies Act, 1960

(9)The powers and functions of the Tribunal may be exercised and discharged by Benches constituted by the Chairman from amongst the members of the Tribunal including himself:Provided that, any interlocutory application may be hard by one of more members to may be present.