[Cites 0, Cited by 0]
[Section 14]
[Entire Act]
State of Chattisgarh - Subsection
Section 14(1) in Chhattisgarh Scheduled Castes, Scheduled Tribes and Other Backward Classes (Regulation of Social Status Certification) Rules, 2013
| (a) | Additional Collector or Deputy Collector postedat District Headquarters, nominated by Collector; | - Chairman |
| (b) | One Officer not below the rank of Class II,belonging to Scheduled Tribe, nominated by Collector; | - Member |
| (c) | One Officer not below the rank of Class II,belonging to Scheduled Caste, nominated by Collector; | - Member |
| (d) | One Officer not below the rank of Class II,belonging to Other Backward Class, nominated by Collector; | - Member |
| (e) | A subject expert officer or Class III executiveemployee, nominated by Director, Tribal Research and TrainingInstitute; | - Member |
| (f) | Assistant Commissioner, Scheduled Tribe andScheduled Caste Development Department. | - Member-Secretary |