Madras High Court
Sagayaraj vs The Union Territory Of Puducherry on 23 July, 2024
Author: G.K.Ilanthiraiyan
Bench: G.K.Ilanthiraiyan
W.P.No.19919 of 2024
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 23.07.2024
CORAM
THE HONOURABLE MR. JUSTICE G.K.ILANTHIRAIYAN
W.P.No.19919 of 2024
and
W.M.P. No. 21790 of 2024
Sagayaraj ... Petitioner
Vs
1. The Union Territory of Puducherry,
Rep. by its Secretary,
Department of Education,
Secretariat, Puducherry – 605 001.
2. The Director of School Education,
Education Department,
Pondicherry – 605 004.
3. The Correspondent/Headmaster,
Fatima Government Aided Boys' High School,
Karuvadikuppam, Lawspet,
Pondicherry – 605 001.
4. Archdiocese of Pondicherry & Cuddalore,
Archbishop House,
No. 206, Cathedral Street,
Pondicherry – 605 001. ... Respondents
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https://www.mhc.tn.gov.in/judis
W.P.No.19919 of 2024
Writ Petition is filed under Article 226 of the Constitution of India
praying to issue a Writ of Certiorari, to call for the records and quashing the
termination order issued by the third respondent under Memo Ref. No.
708/S/2024 dated 01.07.2011 against the petitioner.
For Petitioner : Mr. S.Rajmakesh
For Respondents : Mr. Syed Mustafa,
Special Government Pleader (Puducherry)
(for R1 & R2)
Mr. Ajay Kumar (for R3 & R4)
ORDER
The Writ Petition has been filed challenging the order dated 01.07.2011 passed by the third respondent.
2. Heard the learned counsel for both sides and perused the materials available on record.
3. On a perusal of the order impugned in this Writ Petition, it reveals that the petitioner has an appeal remedy as against the impugned 2/5 https://www.mhc.tn.gov.in/judis W.P.No.19919 of 2024 order before the General Manager, Archbishop of Pondicherry and Cuddalore. Therefore, this Court cannot entertain this Writ Petition under Article 226 of the Constitution of India, as an appeal remedy is available to the petitioner.
4. In view of the above, this Writ Petition is dismissed with liberty to file an appeal before the said Appellate Authority. Consequently, the connected Miscellaneous Petition is closed. No costs.
23.07.2024 Index:Yes/No Neutral Citation/Yes/No kv To
1. The Secretary, The Union Territory of Puducherry, Department of Education, Secretariat, Puducherry – 605 001.
2. The Director of School Education, Education Department, Pondicherry – 605 004.
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3. The Correspondent/Headmaster, Fatima Government Aided Boys' High School, Karuvadikuppam, Lawspet, Pondicherry – 605 001.
4. Archdiocese of Pondicherry & Cuddalore, Archbishop House, No. 206, Cathedral Street, Pondicherry – 605 001.
4/5https://www.mhc.tn.gov.in/judis W.P.No.19919 of 2024 G.K.ILANTHIRAIYAN, J.
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