Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20(3)] [Section 20] [Entire Act] State of Meghalaya - Subsection Section 20(3)(xi) in North East Adventist University Act, 2015 (xi)To create teaching and academic positions and to determine the number, qualifications, cadres, pay scales and other emoluments of such positions.