Section 25(2)(b) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

(b)mark 'EDC' against his name in the marked copy of the electoral roll to indicate that an election duty certificate has been issued to him, and

Legal Document View