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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Uttarakhand - Subsection

Section 31(1) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(1)There shall be established for each Committee, a fund, which shall be called "Market Committee Fund" to which shall be credited all moneys, received by it including all loans, raised by it, advances and grants made to it.