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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(a) in RSWC Employees General Provident Fund Regulations, 1990

(a)A separate account with separate number shall be opened in the name of each subscriber in which shall be credited/debited.
(i)His subscription:
(ii)Loans & advances paid;
(iii)Loan recoveries:
(iv)the interest as provided in Rule 13 on the balance and monthly subscriptions.