Allahabad High Court
Girja Shankar Pandey And Others. vs Deputy Director Of Consolidation ... on 6 August, 2019
Author: Rajan Roy
Bench: Rajan Roy
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 7 Case :- CONSOLIDATION No. - 1114 of 1986 Petitioner :- Girja Shankar Pandey And Others. Respondent :- Deputy Director Of Consolidation Pratapgarh And Others. Counsel for Petitioner :- Ravi Nath Tilhari,G.S. Sikarwar,Kamal Dwivedi,Km. Neelam Counsel for Respondent :- C.S.C.,A P Ojha,Nirmal Tewari Hon'ble Rajan Roy,J.
Case called out in revised list.
None appears on behalf of the petitioner nor there is any application for adjournment or pass over of the case on his behalf. Learned Standing Counsel is present.
Writ petition is accordingly, dismissed for want of prosecution.
Order Date :- 6.8.2019 mks