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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Haryana - Subsection

Section 36(b) in The Punjab State Aid to Industries Rules, 1936

(b)[ The units falling in categories (i), (ii), (iii) and (iv) above shall be eligible for the grant of interest-free loans of a period of three years, seven years and five years respectively from the date of production] [Inserted by Haryana Notification G.S.R. 43/P.A. 5/35/Section 46/Amd. (1)/80 dated 16/4/1980.].