Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 93 in Reductions and Remissions (Andhra Pradesh) 93. Agreements executed by persons to whom charkas are supplied by the Government on instalment system under 'Khadi Schemes' (G.O.Ms. No. 4129, Rev. dated 1st November, 1951).
