Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Rajasthan - Subsection Section 16(c) in Rajasthan Registration of Births, Deaths and Marriages Act, 1958 (c)any person occupying, at the time of the death, any part of the house wherein the death occurred and having knowledge of the deceased having died in the house:
