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[Cites 0, Cited by 0] [Section 143(2)] [Section 143] [Entire Act]

State of Gujarat - Subsection

Section 143(2)(a) in Gujarat Prohibition Act, 1949

(a)regulating the delegation of any powers by the [Director] [This word was substituted for the word 'Commissioner' by Bombay 28 of 1950, Schedule], by Collector or by any other Prohibition Officer;