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State of Rajasthan - Section

Section 6 in The Rajasthan Legislative Assembly (Officers and Members Emoluments and Pension) Act, 1956

6. Salary and Sumptuary Allowance of Leader of the Opposition.- (1) There shall be paid to the Leader of the Opposition, with effect from [1st April 2017] [Substituted '1st April, 2012' by Rajasthan Act No. 26 of 2017, dated 18.5.2017.] or with effect from the date on which he may thereafter enter upon his office, whichever may be later, a [salary of forty five thousand rupees] [Substituted 'salary of thirty thousand rupees' by Rajasthan Act No. 26 of 2017, dated 18.5.2017.] and a [sumptuary allowance of fifty thousand rupees] [Substituted 'sumptuary allowance of thirty thousand rupees' by Rajasthan Act No. 26 of 2017, dated 18.5.2017.] per mensem.

Explanation. - (i) In this Act "Leader of the Opposition" means that member of the Rajasthan Legislative Assembly who is, for the time being, the Leader in that Assembly of the party in opposition to the Government having the greatest numerical strength in that Assembly and recognized as such by the Speaker.
(ii)Where there are two or more parties in opposition to the Government having the same numerical strength, the Speaker shall, having regard to the status of the parties, recognize any one of the leaders of such parties as the Leader of the Opposition for the purposes of this Act and such recognition shall be final and conclusive.]