Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 86(2)] [Section 86] [Entire Act]

State of Rajasthan - Subsection

Section 86(2)(x) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

(x)liaison, coordination and cooperation with the District Child Protection Unit or State Government as and when required; and