Section 7(2) in The Light Diesel Oil (Fixation of Ceiling Prices) Order, 1973
(2)The provisions of Section 102 and 103 of the Code of Criminal Procedure, 1898 (5 of 1898), (New Section 100 of 1973) (No. 2 of 1974) relating to search and seizure shall, so far as may be, apply to searches and seizures under this Order.
