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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(f) in The Rajasthan State Warehousing Corporation (Staff) Regulations, 1974

(f)'Corporation' means the Rajasthan State Warehousing Corporation established or deemed to have been established under sub-section (1) of section 18 of the Warehousing Corporation Act, 1962 (Central Act 58 of 1962);