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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(c) in The M.P. Nagariya Sthawar Sampatti Kar Adhiniyam, 1964

(c)buildings and lands the annual letting value of which does not exceed [eighteen] [Substituted by M.P. Act No. 49 of 1976.] hundred rupees] :