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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttarakhand - Subsection

Section 3(iv) in Dev Sanskriti Vishwavidyalaya Act, 2002

(iv)On receipt of the certificate of the authorisation under sub-section (3), Shri Vedmata Gayatri Trust, Shantikunj, Haridwar, shall establish the University by the name of Dev Sanskriti Vishwavidyalaya.