Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Bihar - Subsection Section 9(iv) in Bihar Public Irrigation and Drainage Works Rules, 1948 (iv)powers to take down evidence with his own hand in English language, in proceedings held under chapters VI, VII and VIII of the Act.
