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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(2) in The Orissa (State) Council for Child Welfare Rules, 1996

(2)The Orissa State Council for Child Welfare reconstituted under these rules, shall administer the "Endowment Fund" mentioned in the notification of the Government of Orissa, Education Department No.2179-E., dated the 24th March, 1950.