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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Karnataka - Subsection

Section 62(1) in Universities of Agricultural Sciences Act, 2009

(1)Subject to the provisions of this Act and the Statutes, appointment to posts and services in connections with the affairs of the University may be made by the Vice-Chancellor with the approval of the Board as may be prescribed:Provided that such approval shall not be necessary in respect of appointment of posts carrying scales of pay lower than the pay scale of an Assistant Professor.