Supreme Court - Daily Orders
Adani M2K Projects Llp vs Preeti Jain on 27 January, 2025
ITEM NO.52 COURT NO.8 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s). 49194/2023
[Arising out of impugned final judgment and order dated 21-04-2023
in CONC No. 430/2019 29-05-2023 in RA No. 180/2023 passed by the
National Consumers Disputes Redressal Commission, New Delhi]
ADANI M2K PROJECTS LLP Petitioner(s)
VERSUS
PREETI JAIN & ANR. Respondent(s)
IA No.255750/2023-CONDONATION OF DELAY IN FILING and IA
No.255751/2023-STAY APPLICATION
Date : 27-01-2025 This petition was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA
For Petitioner(s) :M/S. Karanjawala & Co., AOR
Mr. Pravin Bahadur, Adv.
Ms. Seema Sundd, Adv.
Mr. Ritu Raj, Adv.
Mr. Aditya P.n. Singh, Adv.
Mr. Abhishek Swaminathan, Adv.
For Respondent(s) :Ms. Nina Nariman, Adv.
Mr. Pawan Kumar Ray, Adv.
Mr. Devendra Kumar Shukla, AOR
Mr. Shreshth Nanda, Adv.
Mr. Samarth Aggarwal, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 21.03.2025.
(NEETU SACHDEVA) (DIVYA BABBAR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by NEETU SACHDEVA Date: 2025.01.29 11:55:47 IST Reason: