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Supreme Court - Daily Orders

Adani M2K Projects Llp vs Preeti Jain on 27 January, 2025

     ITEM NO.52                         COURT NO.8                SECTION XVII-A

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

                                   CIVIL APPEAL Diary No(s). 49194/2023

     [Arising out of impugned final judgment and order dated 21-04-2023
     in CONC No. 430/2019 29-05-2023 in RA No. 180/2023 passed by the
     National Consumers Disputes Redressal Commission, New Delhi]

     ADANI M2K PROJECTS LLP                                          Petitioner(s)

                                               VERSUS

     PREETI JAIN & ANR.                                              Respondent(s)

     IA No.255750/2023-CONDONATION OF DELAY IN FILING and IA
     No.255751/2023-STAY APPLICATION

     Date : 27-01-2025 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MRS. JUSTICE B.V. NAGARATHNA
                         HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA

     For Petitioner(s) :M/S. Karanjawala & Co., AOR
                        Mr. Pravin Bahadur, Adv.
                        Ms. Seema Sundd, Adv.
                        Mr. Ritu Raj, Adv.
                        Mr. Aditya P.n. Singh, Adv.
                        Mr. Abhishek Swaminathan, Adv.

     For Respondent(s) :Ms. Nina Nariman, Adv.
                        Mr. Pawan Kumar Ray, Adv.
                        Mr. Devendra Kumar Shukla, AOR
                        Mr. Shreshth Nanda, Adv.
                        Mr. Samarth Aggarwal, Adv.

                         UPON hearing the counsel the Court made the following
                                             O R D E R

List on 21.03.2025.

(NEETU SACHDEVA) (DIVYA BABBAR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by NEETU SACHDEVA Date: 2025.01.29 11:55:47 IST Reason: