Section 143 in Rajasthan Panchayati Raj Rules, 1996
143. Auction of plots in Abadi Area.
(1)Panchayat shall prepare a list of plots including scattered plots within the Abadi Area, keeping in mind the space needed for public streets/roads, drainage and other public purposes.(2)Panchayat shall try to maintain building line, as far as possible, while deciding to auction any scattered plot.(3)Any area of 100 sq. yards or more for residential purposes and 200 sq. feet for commercial purposes shall be auctioned as scattered plot.
