Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Telangana - Subsection Section 39(1) in Telangana Ancient and Historical Monuments and Archaeological Sites and Remains Act, 1960 (1)The Hyderabad Ancient Monuments Preservation Act (Hyderabad Act VIII of 1337 Fasli) is hereby repealed.
