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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Karnataka - Subsection

Section 3(4) in SRI JAGADHGURU MURUGARAJENDRA UNIVERSITY ACT, 2020

(4)A Screening Committee shall be constituted by the State Government consisting of three members who are Ex-officio members of Karnataka State Higher Education Council to examine the proposals received from the Sponsoring trust which has to make recommendations to the State Government for the establishment of the University.