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State of Rajasthan - Section

Section 5 in VIT University, Jaipur (Change of Name) Act, 2013

5. Repeal and savings.

(1)The VIT University, Jaipur (Change of Name) Ordinance, 2013 (Ordinance No. 8 of 2013) is hereby repealed.
(2)Notwithstanding such repeal, all things done, actions taken or orders made under the principal Act as amended by the said Ordinance shall be deemed to have been done, taken or made under the principal Act as amended by this Act.The Schedule(See section 3)Preamble.- In preamble, for the existing expression "the VIT University, Jaipur", the expression "the Vivekananda Global University, Jaipur" shall be substituted.Section 1. - In sub-section (1), for the existing expression "the VIT University, Jaipur Act", the expression "the Vivekananda Global University, Jaipur Act" shall be substituted.Section 2. - For clause (za), the following clause shall be substituted, namely:-
(za)"University" means the Vivekananda Global University, Jaipur.
Section 3. - In sub-section (1), for the existing expression "the VIT University, Jaipur", the expression "the Vivekananda Global University, Jaipur" shall be substituted.